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The Delhi Sikh Gurdwaras Act, 1971

Act No. 82 of 1971

[30th December, 1971.]

An Act to provide for the proper management of the Sikh Gurdwaras and Gurdwara property in Delhi and for matters connected therewith.

BE it enacted by Parliament in the Twenty-second Year of the Republic of India as follows:-



Delhi Sikh Gurdwaras Act, 1971 Back




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