6. Delimitation of wards.-
(1) For the purpose of election of members of the Committee, Delhi shall be divided into single member wards.
(2) The Director Gurdwara Elections shall by order determine-
(a) the number of wards; and
(b) the extent of each ward.
(3) The Director Gurdwara Elections may, from time to time, in consultation with the Committee, alter or amend any order made under sub-section (2).