AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

1. Short title, extent and commencement.-

(1) This Act may be called the Delhi Restriction of Uses of Land Act, 1941.

(2) It extends to the 1[Union territory of Delhi.]

(3) It shall come into force on such date2 as the Central Government may, by notification in the Official Gazette, appoint.



Delhi Restriction of Uses of Land Act, 1941 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys