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The Delhi Rent Act, 1995

Act No. 33 of 1995

[23rd August, 1995.]

An Act to provide for the regulation of rents, repairs and maintenance and evictions relating to premises and of rates of hotels and lodging houses in the National Capital Territory of Delhi.

BE it enacted by Parliament in the Forty-sixth Year of the Republic of India as follows:-



Delhi Rent Act, 1995 Back




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