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51. Salaries allowances and other terms and conditions of services of Chairman and other Members.-

The salaries and allowances payable to, and the other terms and conditions of service (including pension, gratuity and other retirement benefits) of, the Chairman and other Members shall be such as may be prescribed: Provided that neither the salary and allowances nor the other terms and conditions of service of the Chairman or any other Members shall be varied to his disadvantage after his appointment.



Delhi Rent Act, 1995 Back




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