79. Provisions of Chapter to be in addition to the provisions of Act 59 of 1960.-
The provisions of this Chapter shall be in addition to, and not in derogation of, the provisions of the Prevention of Cruelty to Animals Act, 1960.
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79. Provisions of Chapter to be in addition to the provisions of Act 59 of 1960.- The provisions of this Chapter shall be in addition to, and not in derogation of, the provisions of the Prevention of Cruelty to Animals Act, 1960. |
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