AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

75. Veterinary officer to examine the animal.-

The veterinary officer before whom an animal is brought under section 73 shall with all convenient speed examine the same and draw up a report of such examination and a copy of the report of such examination shall be delivered free of charge to the accused person if he applies for it.



Delhi Police Act, 1978 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys