Schedule III
[See Section 150]
| Designation of officer in the Delhi police | Posts to which the officers of the Delhi police shall be deemed to be appointed |
| (1) | (2) |
| 1. Inspector General of Police. | Commissioner of Police. |
| 2. Deputy Inspector General of Police. | Additional Commissioner of Police. |
| 3. Superintendent of Police. | Deputy Commissioner of Police. |
| 4. Assistant Inspector General of Police. | Deputy Commissioner of Police. |
| 5. Additional Superintendent of Police. | Additional Deputy Commissioner of Police. |
| 6. Assistant Superintendent of Police. | Assistant Commissioner of Police. |
| 7. Deputy Superintendent of Police. | Assistant Commissioner of Police. |
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