Schedule II
[See Section 149]
| Year | No. | Short title |
| 1861 | V | The Police Act, 1861. |
| 1872 | IV | Section 40 of the Punjab Laws Act, 1872, as in force in Delhi. |
| 1951 | XXII | The provisions of the Bombay Police Act, 1951, as in force in Delhi. |
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||||||||||||||
|
|
|
|
|
|
|||||||||||||||||
|
|
|
||||||||||||||||||||
|
|
|
|||||||||||||||||||
|
|
||||||||||||||||||||
|
|
|||||||||||||||||||||
Schedule II [See Section 149]
|
|||||||||||||||||||||
|
|||||||||||||||||||||
|
|||||||||||||||||||||
|
|
||||||||||||||||||||
|
|
|
|
||||||||||||||||||
