AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Part II

Delhi Act and Acts Extended to Delhi

1. The Madras Restriction of Habitual Offenders Act, 1948, as in force in Delhi.

2. The Punjab Security of State Act, 1953, as in force in Delhi.

3. The Madras Dramatic Performance Act, 1954, as in force in Delhi.

4. The Delhi Public Gambling Act, 1955.

5. The Bombay Prevention of Begging Act, 1959, as in force in Delhi.



Delhi Police Act, 1978 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys