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Part II

Delhi Act and Acts Extended to Delhi

1. The Madras Restriction of Habitual Offenders Act, 1948, as in force in Delhi.

2. The Punjab Security of State Act, 1953, as in force in Delhi.

3. The Madras Dramatic Performance Act, 1954, as in force in Delhi.

4. The Delhi Public Gambling Act, 1955.

5. The Bombay Prevention of Begging Act, 1959, as in force in Delhi.







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