The Delhi Municipal Corporation (Validation of Electricity Tax) Act and Other Laws (Repeal) Act, 2002

[Act No. 41 of 2002]

[8th August, 2002.]

Contents
Title	The Delhi Municipal Corporation (Validation of Electricity Tax) Act and Other Laws (Repeal) Act, 2002
Sections	Particulars
1.	Short title.
2.	Repeal of certain enactments.
Schedule I	Table-1