Schedule II

[See Section 24(1)]

1. The Punjab Motor Vehicles Taxation Act, 1924 (Punjab Act 4 of 1924) as extended to Delhi.

2. The Punjab Motor Vehicles Taxation (Amendment) Act, 1940 (Punjab Act 2 of 1940) as extended to Delhi.

3. The Punjab Motor Vehicles Taxation (Delhi Amendment) Act, 1954 (6 of 1954).

4. The Punjab Motor Vehicles Taxation (Delhi Amendment) Act, 1955 (2 of 1956).

5. The Punjab Motor Vehicles Taxation (Delhi Amendment) Act, 1956 (10 of 1956).