Schedule IB
[See section 10(2)(b)]
Group A.-Motor cycles fitted solely with pneumatic tyres
Part 1.-Motor cycles, tricycles (including motor scooters and cycles wilh attachment for propelling the same by mechanised power
Sl. No. | If after registration, removal or cancellation of registration of vehicle takes place and its age from the month of first registration is- | Rate of refund | |||
Motor cycles, scooters | Scooterettes,autocycles | Tricycles | Vehicles specified in column (3) or (5) used for drawing a trailer or side car (for side car) | ||
(1) | (2) | (3) | (4) | (5) | (6) |
Rs. | Rs. | Rs. | Rs. | ||
01 | one year or less..... | 360 | 180 | 450 | 135 |
02 | more than one year but not more than two years . | 320 | 160 | 400 | 120 |
03 | more than two years but not more than three years. . | 280 | 140 | 350 | 105 |
04 | more than three years but not more than four years. | 240 | 120 | 300 | 90 |
05 | more than four years but not more than five years. . | 200 | 100 | 250 | 75 |
06 | more than five years but not more than six years. . | 160 | 80 | 200 | 60 |
07 | more than six years but not more than seven years. . | 120 | 60 | 150 | 45 |
08 | more than seven years but not more than eight years | 80 | 40 | 100 | 30 |
09 | more than eight years but not more than nine years. | 40 | 20 | 50 | 15 |
10 | more than nine years...... | Nil | Nil | Nil | Nil |