Part II.-Motor vehicles (adapted and used for invalids) the registered unladen weight of which does not exceed three hundred kilograms
Sl. No. | If after registration the vehicle is not used for a quarter or more and its age from the month of first registration is- | Rate of refund per quarter |
Rs. | ||
(1) | (2) | (3) |
01 | one year or less..... | 1.25 |
02 | more than one year but not more than two years..... | 1.25 |
03 | more than two years but not more than three years..... | 1.25 |
04 | more than three years but not more than four years..... | 1.25 |
05 | more than four years but not more than five years..... | 1.25 |
06 | more than five years but not more than six years..... | 1.25 |
07 | more than six years but not more than seven years..... | 1.25 |
08 | more than seven years but not more than eight years..... | 1.25 |
09 | more than eight years but not more than nine years..... | 1.25 |
10 | more than nine years | Nil |