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1. Short title, extent and commencement.-

(1) This Act may be called the Delhi Motor Vehicles Taxation Act, 1962.

(2) It extends to the whole of the Union territory of Delhi.

(3) It shall come into force on such date1 as the 2[Administrator] may, by notification in the Official Gazette, appoint.



Delhi Motor Vehicles Taxation Act, 1962 Back




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