The Delhi Laws (Special Provisions) Act, 2006
[Act No. 22 of 2006]
[19th May, 2006.]
| Contents | |
| Title | Delhi Laws (Special Provisions) Act, 2006 |
| Sections | Particulars |
| 1. | Short title, extent and duration |
| 2. | Definitions |
| 3. | Enforcement to be kept in abeyance |
| 4. | The provisions of this Act not to apply in certain cases |
| 5. | Power of Central Government to give directions |
