The Delhi Land Reforms (Amendment) Act, 1966
Act No. 1 of 1966
[18th March, 1966.]
An Act further to amend the Delhi Land Reforms Act 1954.
BE it enacted by Parliament in the Seventeenth Year of the Republic of India as follows:-
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The Delhi Land Reforms (Amendment) Act, 1966 [18th March, 1966.] An Act further to amend the Delhi Land Reforms Act 1954. BE it enacted by Parliament in the Seventeenth Year of the Republic of India as follows:- |
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