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The Delhi Land Holdings (Ceiling) Act, 1960

Act No. 24 of 1960

[26th August, 1960.]

An Act to provide for the imposition of a ceiling on land holdings in the Union territory of Delhi and for matters connected therewith.

BE it enacted by Parliament in the Eleventh Year of the Republic of India as follows:-



Delhi Land Holdings (Ceiling) Act, 1960 Back




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