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28. [Amendment of the Delhi Land Reforms Act, 1954.] Rep. by the Repealing and Amending Act, 1964 (52 of 1964), s. 2 and the First Schedule (w.e.f. 29-12-1964).

1. Subs. by Act 15 of 1976, s. 13, for "compensation" (w.e.f. 8-12-1975).

2. Subs. by s. 13, ibid., for "compensation" (w.e.f. 8-12-1975).



Delhi Land Holdings (Ceiling) Act, 1960 Back




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