AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

17. Act to override contract and other laws.-

Save as otherwise expressly provided, the provisions of this Act shall have effect notwithstanding anything to the contrary contained in any other law, custom or usage or agreement or decree or order of a court.



Delhi Land Holdings (Ceiling) Act, 1960 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys