The Delhi High Court (Amendment) Act, 1980

[Act No. 37 of 1980]

[2nd July, 1980.]

Contents
Title	The Delhi High Court (Amendment) Act, 1980
Sections	Particulars
1.	Short title and commencement
2.	[Repealed.]
3	[Repealed.]
4.	Power of Chief Justice to transfer pending suits and proceedings to subordinate courts