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The Delhi fire Prevention and Fire Safety Act, 1986
[Act No. 56 of 1986]
[12th December, 1986.]
Contents
Sections
Particulars
Title
The Delhi fire Prevention and Fire Safety Act
1.
Short title, extent and commencement
2.
Definitions
3.
Inspection of buildings, premises, etc
4.
Measures for fire prevention and fire safety
5.
Power to seal buildings or premises
6.
Provision regarding certain buildings and premises
7.
Default powers of the Chief Fire Officer
8.
Appeals
9.
Bar of jurisdiction of courts
10.
Penalties
11.
Offences by companies
12.
Sanction of prosecution
13.
Jurisdiction
14.
Protection of action taken in good faith
15.
Officer to be public servant
16.
Power to make rules
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