17. [Appeal to the district judge against decision of the collector.]
Omitted by the Delhi Development (Amendment) Act, 1963 (56 of 1963), s. 10 (w.e.f. 30-12-1963).
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17. [Appeal to the district judge against decision of the collector.] Omitted by the Delhi Development (Amendment) Act, 1963 (56 of 1963), s. 10 (w.e.f. 30-12-1963). |
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