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16.[Compensation for compulsory acquisition of land.]

Omitted by the Delhi Development(Amendment) Act, 1960 (56 of 1963), s. 10 (w.e.f. 30-12-1963).

1. Subs. by Act 56 of 1963, s. 9, for section 15 (w.e.f. 30-12-1963).



Delhi Development Act, 1957 Back




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