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The Delhi and Ajmer Rent Control Act, 1952

Act No. 38 of 1952

[15th April, 1952.]

An Act to provide for the control of rents and evictions, and for the lease of vacant premises to Government, in certain areas in the States of Delhi and Ajmer.

BE it enacted by Parliament as follows:-



Delhi and Ajmer Rent Control Act, 1952 Back




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