The Delhi (Delegation of Powers) Act, 1964

[Act No. 23 of 1964]

[16th June, 1964.]

Contents
Sections	Chaptericulars
Title	Delhi (Delegation of Powers) Act, 1964
1.	Short title and extent
2.	Definitions
3.	Delegation of powers, etc., vested in Administrator under certain laws
The Schedule	[See Section 3]