AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

1. Short title and extent.-

(1) This Act may be called the Delhi (Delegation of Powers) Act, 1964.

(2) It extends to the whole of the Union territory of Delhi.



Delhi (Delegation of Powers) Act, 1964 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys