The Damodar Valley Corporation Act, 1948
Act No. 14 of 19481
[27th March, 1948.]
An Act to provide for the establishment and regulation of a Corporation for the development of the Damodar Valley in the Provinces of Bihar and West Bengal.
WHEREAS it is expedient to provide for the establishment and regulation of a Corporation for the development of the Damodar Valley in the Provinces of Bihar and West Bengal:
AND WHEREAS in pursuance of section 103 of the Government of India Act, 1935, (26 Geo. 5, c. 2.) resolutions have been passed by all the Chambers of the Provincial Legislatures of the said Provinces to the effect that certain matters dealt with in this Act which are enumerated in the Provincial Legislative List should be regulated in those Provinces by Act of the Dominion Legislature;
It is hereby enacted as follows:-
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