AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Other activities

21. Other activities of the Corporation.-

(1) The Corporation may establish, maintain and operate laboratories, experimental and research stations and farms for conducting experiments and research for-

(a) utilising the water, electrical energy and other resources in the most economical manner for the development of the Damodar Valley,

(b) determining the effect of its operations on the flow conditions in the Hooghly river,

(c) making improvements in navigation conditions in the port of Calcutta, and

(d) carrying out any other function specified under section 12.

(2) The Corporation may set up its own planning, designing, construction and operating agencies, or make arrangements therefor with the participating Governments, local authorities, educational and research institutions or any person carrying on the business of an architect, an engineer or a contractor.



Damodar Valley Corporation Act, 1948 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys