AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The Dalmia Dadri Cement Ltd. (Acquisition and Transfer of Undertakings) Act, 1981

Chapter II

Acquisition and Transfer of The Undertakings of The Company

3. Transfer to, and vesting in, the Central Government of the undertakings of the Company.-

On the appointed day, the undertakings of the Company, and the right, title and interest of the Company in relation to its undertakings, shall, by virtue of this Act, stand transferred to, and vest in, the Central Government.



Dalmia Dadri Cement Ltd. (Acquisition and Transfer of Undertakings) Act, 1981 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.