The Dakshina Bharat Hindi Prachar Sabha Act, 1964
Act No. 14 of 1964
[12th May, 1964.]
An Act to declare the institution known as the Dakshina Bharat Hindi Prachar Sabha, having at present its registered office at Madras, to be an institution of national importance and to provide for certain matters connected therewith.
BE it enacted by Parliament in the Fifteenth year of the Republic of India as follows:-