The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Act, 2019

Act No. 44 of 2019

[09th December, 2019.]

An Act to provide for merger of Union territories of Dadra and Nagar Haveli and Daman and Diu and for matters connected therewith. BE it enacted by Parliament in the Seventieth Year of the Republic of India as follows:-