8. Extension of jurisdiction of High Court of Bombay.-
On and from the appointed day, the jurisdiction of the High Court of Bombay shall continue to extend to the Union territory of Dadra and Nagar Haveli and Daman and Diu.
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8. Extension of jurisdiction of High Court of Bombay.- On and from the appointed day, the jurisdiction of the High Court of Bombay shall continue to extend to the Union territory of Dadra and Nagar Haveli and Daman and Diu. |
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