4. Amendment of article 240 of Constitution-
In article 240 of the Constitution, in clause (1),-
- for entry (c), the following entry shall be substituted, namely:-
- (entry (d) shall be omitted.
"(c) Dadra and Nagar Haveli and Daman and Diu;"
1. 26th January, 2020, vide notification No. S.O. 4542(E), dated 19th December, 2019, see Gazette of India, Extraordinary, Part II, sec. 3(ii).
2. 26th January, 2020, vide notification No. S.O. 4543(E), dated 19th December, 2019, see Gazette of India, Extraordinary, Part II, sec. 3(ii).