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The Dadra and Nagar Haveli Act, 1961
Act No. 35 of 1961

[2nd September, 1961.]

An Act to make provision for the representation of the Union territory of Dadra and Nagar Haveli in Parliament and for the administration of that Union territory and for matters connected therewith.

BE it enacted by Parliament in the Twelfth Year of the Republic of India as follows:



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