Cutchi Memons Act, 1938
2. Cutchi Memons to be governed in certain matters by Muhammadan law
Subject to the provisions of section 3, all Cutchi Memons shall, in matters of succession and inheritance, be governed by the Muhammadan Law.
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Cutchi Memons Act, 1938 2. Cutchi Memons to be governed in certain matters by Muhammadan law Subject to the provisions of section 3, all Cutchi Memons shall, in matters of succession and inheritance, be governed by the Muhammadan Law. |
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