The Customs Tariff (Amendment) Act, 1982
[Act No. 15 of 1982]
[11th May, 1982.]
Contents | |
Title | Customs Tariff (Amendment) Act, 1982 |
Sections | Particulars |
1. | Short title |
2. | [Amendment of the First Schedule.] Rep. by the Repealing and Amending Act, 1988 (19 of 1988), s. 2 and the First Schedule (w.e.f. 31-3-1988). |
3. | Amendment with respect to certain stainless steel articles to have retrospective effect |