The Customs and Central Excise Laws (Repeal) Act, 2004

[Act No. 25 of 2004]

[21st December, 2004.]

Contents
Sections	Particulars
Title	The Customs and Central Excise Laws (Repeal) Act, 2004
1.	Short title.
2.	Repeal of certain enactments.
3.	Savings.
	The Schedule