Custom Act, 1962
Preamble
[ACT NO. 52 OF 1962]
An Act to consolidate and amend the law relating to customs.
Be it enacted by Parliament in the Thirteenth Year of the Republic of India as follows.
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Custom Act, 1962 Preamble [ACT NO. 52 OF 1962] An Act to consolidate and amend the law relating to customs. Be it enacted by Parliament in the Thirteenth Year of the Republic of India as follows. |
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