Custom Act, 1962

81. Regulations in Respect of Baggage. –

The Board may make regulations, -

(a) providing for the manner of declaring the contents of any baggage;

(b) providing for the custody, examination, assessment to duty and clearance of baggage;

(c) providing for the transit or transhipment of baggage from one customs station to another or to a place outside India.

GOODS IMPORTED OR EXPORTED BY POST