Custom Act, 1962
60. Permission for Deposit of Goods in a Warehouse. –
When the provisions of section 59 have been complied with in respect of any goods, the proper officer may make an order permitting the deposit of the goods in a warehouse.
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Custom Act, 1962 60. Permission for Deposit of Goods in a Warehouse. – When the provisions of section 59 have been complied with in respect of any goods, the proper officer may make an order permitting the deposit of the goods in a warehouse. |
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