Custom Act, 1962
57. Appointing of Public Warehouses. –
At any warehousing station, the Assistant Commissioner of Customs may appoint public warehouses wherein dutiable goods may be deposited.
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Custom Act, 1962 57. Appointing of Public Warehouses. – At any warehousing station, the Assistant Commissioner of Customs may appoint public warehouses wherein dutiable goods may be deposited. |
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