Custom Act, 1962
52. Chapter not to Apply to Baggage, Postal Articles and Stores.
The provisions of this Chapter shall not apply to
(a) baggage,
(b) goods imported by post, and
(c) stores.
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Custom Act, 1962 52. Chapter not to Apply to Baggage, Postal Articles and Stores. The provisions of this Chapter shall not apply to (a) baggage, (b) goods imported by post, and (c) stores. |
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