Custom Act, 1962
28M. Procedure of authority
The authority shall, subject to the provisions of this Chapter, have power to regulate its own procedure in all matters arising out of the exercise of its powers under this Act.
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Custom Act, 1962 28M. Procedure of authority The authority shall, subject to the provisions of this Chapter, have power to regulate its own procedure in all matters arising out of the exercise of its powers under this Act. ] |
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