The Criminal Law Amendment (Amending) Act, 1966
[Act No. 22 of 1966]
[3rd September, 1966.]
| Contents | |
| Title | The Criminal Law Amendment (Amending) Act, 1966 |
| Sections | Particulars |
| 1. | Short title |
| 2. | [Repealed.] |
| 3. | [Repealed.] |
| 4. | Validation and indemnity |
| 5. | Pending cases |
| 6. | Repeal and Saving |
