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2. In the Indian Penal Code (hereafter in this Chapter referred to as the Penal Code), in 45 of 1860. section 166A, in clause (c), for the words, figures and letters "section 376B, section 376C,

section 376D", the words, figures and letters "section 376AB, section 376B, section 376C, section 376D, section 376DA, section 376DB" shall be substituted.



Criminal Law (Amendment) Act, 2018 Back




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