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Credit Information Companies (Regulation) Act, 2005

Amendments to Certain Enactments

Part I: Reserve Bank of India Act, 1934

Section 45E, sub-section (2), after clause (c), insert- "(d) the disclosures of any credit information under the Credit Information Companies (Regulation) Act, 2005.".



Credit Information Companies (Regulation) Act, 2005 Back




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