The Court-Fees (Delhi Amendment) Act, 1967
[Act No. 28 of 1967]
[16th December, 1967.]
| Contents | |
| Title | Court-Fees (Delhi Amendment) Act, 1967 |
| Sections | Particulars |
| 1. | Short title and extent |
| 2. | Amendment of Section 4 |
| 3. | Amendment of Schedule II |
| 4. | Levy of fees in certain suits, etc., instituted before commencement of this Act |
| 5. | Repeal and saving |
