Cost and Works Accountants Act, 1959
FORM K : NOMINATION OF A CANDIDATE FOR ELECTION TO THE COUNCIL OF THE INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA
[See regulation 57]
THE INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA
We, the undersigned Members of the Institute of Cost and Works Accountants of India, being qualified to vote in the election of members to the Council of the Institute by the ..........constituency , do hereby nominate ........... who is a Fellow Member of the Institute belonging to that constituency, as a candidate for the election to be held on the ........... 19.
(1) Signature of proposer
Enrolment No.
Address
(2) Signature of seconder
Enrolment No.
Address
I, ............... being a Fellow Member of the Institute belonging to the constituency, agree to stand for the election by the constituency to be held on the ............ 19.
I send herewith the fee of Rs. 300 to the Council by Cash/Demand Draft on ...............
Signature of candidate
Address
Dated this ........... day of ..............