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Cost and Works Accountants Act, 1959

FORM F : RENEWAL OF CERTIFICATE OF PRACTICE

[See Regulation 10]

THE INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA

(Emblem)

This is to certify that the validity of the Certificate of Practice No. .................. dated ................... issued in favor of ............. of ................. an Associate/ a Fellow of the Institute has been extended upto and inclusive of 30th June 19............

Place: By the Authority of the Council

Date: Secretary



Cost and Works Accountants Act, 1959 Back




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